Citation : 2021 Latest Caselaw 8675 Raj
Judgement Date : 30 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 4095/2018
Shanti Lal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Bhawani Singh, Adv. For Respondent(s) : Mr. Sudhir Tak, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
30/03/2021
Put up on 05.04.2021, as prayed.
Till then, interim order, if any, shall continue.
(MANOJ KUMAR GARG),J 169-MS/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!