Bhanwar Singh S/O Satya Narayan ... vs State Of Rajasthan
2021 Latest Caselaw 2302 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5442/2021

                                    Bhanwar Singh S/o Satya Narayan Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Fahad Hasan, Advocate For Respondent(s) : Mr. Laxman Meena, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned counsel for the petitioner requests for an

adjournment.

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the petitioner.

List again on 01.04.2021.

(MANOJ KUMAR VYAS),J

Priyanka/284

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