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Jagdish Patidar S/O Shri Bherulal vs State Of Rajasthan
2021 Latest Caselaw 2177 Raj/2

Citation : 2021 Latest Caselaw 2177 Raj/2
Judgement Date : 5 March, 2021

Rajasthan High Court
Jagdish Patidar S/O Shri Bherulal vs State Of Rajasthan on 5 March, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 2nd Bail Application No. 14222/2020

                                    Jagdish Patidar S/o Shri Bherulal
                                                                                                      ----Applicant
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Riyasat Ali, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

No one has appeared on behalf of the applicant.

List after one week.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /5

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