[email protected] Singh S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2172 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1241/2021

                                   [email protected] Singh S/o Shri Dharmsingh @ Badalsingh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Vandana Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/03/2021

Four weeks' time is granted to remove the defect/s, failing

which the Criminal Misc. Bail Application shall stand dismissed

without reference to the Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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