Sikandar Khan vs State Of Rajasthan
2021 Latest Caselaw 9752 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 514/2021

Sikandar Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Rajendra Charan through VC. For Respondent(s) : Mr. B.R. Bishnoi, AGC.

Mr. Himmat Jagga through VC.

HON'BLE MR. JUSTICE SANDEEP MEHTA (VACATION JUDGE)

Judgment

07/06/2021

As prayed by learned counsel representing the petitioner, list

in the month of July, 2021.

(SANDEEP MEHTA),VJ

49-Tikam/-

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