Birbal Khichad S/O Thanaram vs Union Of India
2021 Latest Caselaw 2500 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            10172/2020

                                    Birbal Khichad S/o Thanaram
                                                                                                         ----Petitioner
                                                                          Versus
                                    Union Of India
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 12672/2020 Gangaram Matwa S/o Sesa Ram

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC Mr. Chain Singh Rathore, through VC For UOI : Mr. Kapil Sharma for Mr. Tej Prakash Sharma, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/06/2021

List this matter in the next week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /4-5

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