Mahendra Saini S/O Madanlal Saini vs State Of Rajasthan
2021 Latest Caselaw 2374 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    7564/2021

                                    Mahendra Saini S/o Madanlal Saini,
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Girraj P. Sharma, through VC For Complainant(s) : Mr. Kinshuk Jain, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

List this matter in the next week.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /4

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