Citation : 2021 Latest Caselaw 2373 Raj/2
Judgement Date : 8 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
7803/2021
Saddam S/o Shri Islam
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Raj Kumar Kasana, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)
Judgment / Order
08/06/2021
List this matter in the next week, as prayed.
(PANKAJ BHANDARI (V.J.)),J
NIKHIL KR. YADAV /55
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