Raju @ Rajiv Kumar Thakurta S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2903 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10048/2021

                                   Raju @ Rajiv Kumar Thakurta S/o Sadhan Kumar Thakurta
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Neeraj Joshi through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2021

Earlier Criminal Appeal was dismissed by Co-ordinate Bench

of this Court, hence the present bail application be placed before

the appropriate Bench having roster.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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