Girdhari Lal Vyas S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2794 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  10801/2021
                                   Girdhari Lal Vyas S/o Late Shri Shyam Lal Vyas, Aged About 47
                                   Years, R/o Sisodia Garden Colony Hari Bhau Upadhyay Nagar
                                   (Main) Kotda Ajmer Presently Assistant Engineer A V V N L
                                   Riyabari Dist. Nagaur (Accused Is In Central Jail Ajmer)
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

Registry has pointed out the defect that the present bail

application is not maintainable as petitioner has already filed S.B.

Criminal Misc. Bail Application No.10746/2021.

Accordingly, present Criminal Misc. Bail Application is

dismissed as not maintainable.

(PANKAJ BHANDARI),J

ARTI SHARMA /64

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