Rohit Yadav S/O Prabhati Lal vs State Of Rajasthan
2021 Latest Caselaw 2769 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                 10704/2021

Rohit Yadav S/o Prabhati Lal, Aged About 24 Years, R/o Dhani
Puchhnawali Tan Godawas Ps Neem Ka Thana Dist. Sikar Raj. (At
Present Confined In Sub Jail Neem Ka Thana Sikar)
                                                                     ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                   ----Respondent

For Petitioner(s) : Mr. Rishi Raj Singh Rathore through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.230/2021 was registered at Police Station Neem Ka

Thana Distt. Sikar (Raj.) for offence under Sections 457 & 380

I.P.C.

3. It is contended by counsel for the petitioner that the matter

pertains to theft of batteries. It is also contended that the single

criminal antecedent pertains to the year 2013.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

(2 of 2) [CRLMB-10704/2021]

petitioner, I deem it proper to allow the bail application.

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /53

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