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Sajid S/O Iqbal vs State Of Rajasthan
2021 Latest Caselaw 2751 Raj/2

Citation : 2021 Latest Caselaw 2751 Raj/2
Judgement Date : 8 July, 2021

Rajasthan High Court
Sajid S/O Iqbal vs State Of Rajasthan on 8 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     10181/2021

                                    Sajid S/o Iqbal, Aged About 29 Years, R/o Ward No. 41, Footla
                                    Bazar, At Present Ward No. 9, Indira Nagar, Tehsil And
                                    Jhunjhunu, District- Jhunjhunu (Raj.) (At Present Confined In
                                    District Jail Jhunjhunu)
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Public Prosecutor
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Majhar Hussain For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/07/2021

Counsel for the petitioner does not want to press this bail

application as petitioner has filed another bail application no.

10273/2021.

Accordingly, the same is dismissed as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /149

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