Smt. Santosh W/O Late Shri Sant ... vs Bhanwar Singh S/O Shri Rughnath ...
2021 Latest Caselaw 2612 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 511/2020

                                    Smt. Santosh W/o Late Shri Sant Kumar & Ors.
                                                                                                        ----Appellants
                                                                         Versus
                                    Bhanwar Singh S/o Shri Rughnath Singh & Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Satish Kumar Khandal, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

05/07/2021

Issue notice to the respondents, returnable within four

weeks.

Call for the record.

List after four weeks.

Meanwhile, operation/execution of the judgment and decree

dated 09.12.2019 passed by Additional District Judge No.2, Sikar

in Civil Suit No.120/2006 B.T. No.83/2008 (CIS No.36/2019) titled

as Bhanwar Singh & Anr. Vs. Smt. Santosh & Ors. Shall remain

stayed.

(NARENDRA SINGH DHADDHA),J

Jatin /70

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