Vikash Sharma @ Vikki S/O Shri Om ... vs State Of Rajasthan
2021 Latest Caselaw 2611 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 6833/2021

                                    Vikash Sharma @ Vikki S/o Shri Om Prakash Sharma
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

For Petitioner(s) : dksbZ mifLFkr ughaA For Respondent(s) : Jh ,l ,l vksyk] yksd vfHk;kstd rFkk Jh uhjt 'kekZ] ,MoksdsV

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

05/07/2021

izkFkhZ dh vksj ls vkt u rks izFke pdz esa vkSj u gh nwljs pdz esa dksbZ mifLFkr gqvk gSA izkFkhZ ds fo}ku vf/koDrk dks muds eksckbZy Qksu ij tfj;s vkWfM;[email protected] ohfM;ks iSjoh djus gsrq dkWy yxk;k x;k] fdUrq dkWy ugha mBk;k x;kA izdj.k vxys lIrkg esa lwphc) fd;k tkosaA

(DEVENDRA KACHHAWAHA),J

JS Panwar/36

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