State Of Rajasthan vs Ramdan
2021 Latest Caselaw 11933 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9560/2021

State Of Rajasthan

----Petitioner Versus Ramdan

----Respondent

For Petitioner(s) : Mr. L. K. Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/07/2021

Learned counsel for the petitioner prays for and is granted

two weeks time to remove the defects.

(VIJAY BISHNOI),J

2-Arun/-

Powered by TCPDF (www.tcpdf.org)