Jitendra Bishnoi @ Jitu vs State Of Rajasthan
2021 Latest Caselaw 11927 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9821/2021

Jitendra Bishnoi @ Jitu

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9822/2021 Sudheer Bishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned counsel for the petitioners submits that the charge-

sheet has been filed as against the petitioners. Copy of the same

be provided to the learned Public Prosecutor and it may also be

placed before this Court.

List these cases again on 05.08.2021.

(SANJEEV PRAKASH SHARMA),J

76-77/-saurabh

Powered by TCPDF (www.tcpdf.org)