Khemraj @ Khema vs Laxmilal Meghwal
2021 Latest Caselaw 11925 Raj

(1 of 1) [CMA-219/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 219/2021

Khemraj @ Khema

----Appellant Versus Laxmilal Meghwal

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

29/07/2021

An application has been filed seeking dispensing with filing of

certified copy of the judgment & award.

For the reasons indicated in the application, supported by

affidavit of counsel for the appellant, the same is allowed.

The requirement of filing certified copy of the judgment &

award is dispensed with.

(ARUN BHANSALI),J

43-Rmathur/-

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