Manish Rav @ Chiku vs State Of Rajasthan
2021 Latest Caselaw 11924 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 52/2021

Manish Rav @ Chiku S/o Rajendra Rav, Aged About 25 Years, R/o Village Jhalamand, Bapu Nagar, Near Char Kuman, P.s. Kudi Bhagtasani, Jodhpur. Previous Address H.no. 45, New Power House Road, Sector, Near Gandenale, P.s. Shastri Nagar, Jodhpur. (Presently Lodged In Central Jail, Jodhpur)

----Appellant Versus

1. State Of Rajasthan, Through Pp

2. Ajay Rathore S/o Kaluram, R/o 208, Gali No. 3, Kamla Nehru Colony, New Power House Road, Jodhpur (Raj.).

----Respondents

For Appellant(s) : Mr. Karmendra Singh For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned counsel for the appellant prays for withdrawal of the

criminal appeal.

In view of above, the criminal appeal is accordingly

dismissed as withdrawn.

(SANJEEV PRAKASH SHARMA),J

90-1/-saurabh

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