Vivekanand Vidya Ashram Teacher ... vs State Of Rajasthan
2021 Latest Caselaw 11903 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9586/2021

Vivekanand Vidya Ashram Teacher Training School

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Mr. Pankaj Sharma, learned AAG is directed to accept the

notice on behalf of the respondent No.1. He seeks some time to

complete his instruction.

List on 03rd August, 2021.

(VIJAY BISHNOI),J

65-Arun/-

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