Lalchand vs State Of Rajasthan
2021 Latest Caselaw 11902 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9610/2021

Lalchand

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 13th August, 2021 and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

69-msrathore/-

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