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Ganesh Parihar @ Ganesharam vs State
2021 Latest Caselaw 11896 Raj

Citation : 2021 Latest Caselaw 11896 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Ganesh Parihar @ Ganesharam vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 623/2021

Ganesh Parihar @ Ganesharam

----Appellant Versus State

----Respondent

For Appellant(s) : Mr Vineet Jain For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Issue notices.

Call for the case diary.

List again on 06.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

105-MMA/-

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