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Ashok Kumar vs Jodhpur Vidhyut Vitaran Nigam Ltd
2021 Latest Caselaw 11887 Raj

Citation : 2021 Latest Caselaw 11887 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Ashok Kumar vs Jodhpur Vidhyut Vitaran Nigam Ltd on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3554/2020

Ashok Kumar

----Petitioner Versus Jodhpur Vidhyut Vitaran Nigam Ltd.

----Respondent

For Petitioner(s) : Mr Ankur Mathur For Respondent(s) : -

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned counsel for the petitioner wants some time.

List after three weeks, as prayed.

(SANJEEV PRAKASH SHARMA),J

110-MMA/-

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