Citation : 2021 Latest Caselaw 11871 Raj
Judgement Date : 29 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9419/2021 Bharat Lohar S/o Baldev Ram, Aged About 22 Years, R/o 4-P, Kudi Bhagtasani Housing Board, Jodhpur. At Present House No. 389, Mama Achleshwar Nagar, Sangariya, Police Station Kudi Bhagtasani, Jodhpur (Lodged In Central Jail, Jodhpur)
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Aziz Khan For Respondent(s) : Mr. Mukhtiyar Khan, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
29/07/2021
This bail application has been filed under Section 439 Cr.P.C.
in connection with FIR No.44/2021 registered at Police Station,
Nagori Gate, Jodhpur for offence under Section(s) 341, 323 & 365
of IPC.
Heard learned counsel for the petitioner as well as learned
Public Prosecutor and perused the entire material available on
record.
Learned counsel for the petitioner submits that the other co-
accused who were not named in the FIR have already been
granted bail by the trial court. Learned counsel submits that his
case is not distinguished from that of other co-accused who have
been granted bail by the trail court.
Learned Public Prosecutor has opposed the bail application.
(2 of 2) [CRLMB-9419/2021]
I have considered the submissions and find that the FIR is
belated and there appears to be over implication, but without
commenting further on merits of the case, I deem it just and
proper to enlarge the petitioner on bail.
Therefore, this bail application is allowed and it is ordered
that the accused petitioner - Bharat Lohar S/o Baldev Ram, be
released on bail under Section 439 Cr.P.C. in connection with
aforesaid FIR provided the petitioner furnishes a personal bond of
Rs.20,000/- with one surety in the like amount to the satisfaction
of the concerned Magistrate with the stipulation that he shall
comply with all the conditions laid down under Section 437(3)
Cr.P.C.
(SANJEEV PRAKASH SHARMA),J
6/-saurabh
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