Citation : 2021 Latest Caselaw 11870 Raj
Judgement Date : 29 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9753/2021 Hem Raj S/o Kamlashankar
----Petitioner Versus State, Through Pp
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9290/2021 Harendra Singh S/o Kalyan Singh
----Petitioner Versus State, Through Pp
----Respondent
For Petitioner(s) : Mr. Jitendra Ojha Mr. Pradeep Choudhary For Respondent(s) : Mr. Mukhtiyar Khan, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 29/07/2021
S.B. Criminal Miscellaneous Bail Application No. 9753/2021:-
Taking into consideration the allegations as directed, the petitioner shall present himself before the Investigating Officer on 04.08.2021.
List this case again on 09.08.2021 along with the report of the Investigating Officer. In the meanwhile, the petitioner shall not be arrested.
S.B. Criminal Miscellaneous Bail Application No. 9290/2021:-
Report be awaited.
Interim order, if any, to continue. List these cases again on 09.08.2021.
(SANJEEV PRAKASH SHARMA),J
78-79/-saurabh
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