Inderpal @ Monu vs State Of Rajasthan
2021 Latest Caselaw 11784 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8856/2021

Inderpal @ Monu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Registry is directed to tag other bail applications wherein bail

has been granted by the Co-ordinate Bench of this Court.

List this case again on 06.08.2021 along with S.B. Criminal

Miscellaneous Bail Application Nos.4347/2021, 6792/2021 &

6968/2021 and S.B. Criminal Miscellaneous II Bail Application

No.6432/2021.

(SANJEEV PRAKASH SHARMA),J

2-1/-saurabh

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