Jagdish Kumar vs State Of Rajasthan
2021 Latest Caselaw 11769 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18935/2019

Jagdish Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Sanjeet Purohit For Respondent(s) : -

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Issue notices, returnable within two weeks.

Notices be given dasti to the learned counsel for the

appellant for effecting the service on the respondents.

(SANJEEV PRAKASH SHARMA),J

67-MMA/-

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