Dharampal vs State
2021 Latest Caselaw 11725 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 465/2020

Dharampal S/o Shri Rameshwar, Aged About 21 Years, Village Parlika, Tehsil Nohar, District Hanumangarh.

----Appellant Versus State, Through P.p.

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 418/2020 Sandeep S/o Bharat Singh, Aged About 22 Years, By Caste Jat Khara, Resident Of Parlika, Tehsil Nohar District Hanumangarh.

----Appellant Versus State Of Rajasthan, Through P.p.

----Respondent

For Appellant(s) : Mr S.D. Goswami For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Learned counsel for the petitioners submits that the

petitioners have already joined the investigation.

The Investigation Officer to submit his report.

List the case again on 03.08.2021.

Meanwhile the interim order shall continue.

(SANJEEV PRAKASH SHARMA),J

62-63 MMA/-

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