Mandeep Kumar vs State Of Rajasthan
2021 Latest Caselaw 11690 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9035/2021

Mandeep Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

27/07/2021

Charge sheet has been filed in the case.

Challan papers be placed on record.

List again on 03.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

122-MMA/-

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