Bhagu Ram vs State
2021 Latest Caselaw 11572 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8803/2021

Bhagu Ram S/o Hanuman Ram, Aged About 57 Years, Kaloli Chawandiya, P.s. Chitawa, Tehsil Kuchaman City, Dist. Nagaur. (Presently Lodged In District Jail, Nagaur ).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Mahendra Singh Godara For Respondent(s) : Mr. Anil Joshi, PP Mr. Tarun Dhaka for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

In view of above, the bail application is dismissed, as not

pressed, at this stage with liberty to file afresh after filing of the

charge-sheet.

(SANJEEV PRAKASH SHARMA),J

5-1/-saurabh

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