Citation : 2021 Latest Caselaw 11571 Raj
Judgement Date : 26 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9546/2021
Mangilal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ram Prasad For Respondent(s) : Mr. Mukesh Trivedi, PP Mr. Shyam Suder Paliwal for complainant
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
26/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 05.08.2021.
(SANJEEV PRAKASH SHARMA),J
80/saurabh
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