Haneef Khan vs State Of Rajasthan
2021 Latest Caselaw 11570 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 312/2021

Haneef Khan

----Petitioner Versus State Of Rajasthan & Ors.

----Respondent

For Petitioner(s) : By post. For Respondent(s) : Mr. Farzand Ali, G.A.-cum-A.A.G.

Mr. Abhishek Purohit

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

26/07/2021

Shri Farzand Ali, AAG shall place on record the complete

details regarding the period of abscondance of the petitioner and

the judgment whereby he has been convicted under the Rajasthan

Prisons Ordinance.

List on 04.08.2021.

(MANOJ KUMAR GARG),J (SANDEEP MEHTA),J 19-Sudhir Asopa/Devesh/-

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