Manvendra Singh vs State
2021 Latest Caselaw 11566 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3360/2021

Manvendra Singh S/o Hanuman Singh, Aged About 32 Years, Jhupelav, Tehsil Sojat, District Pali.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Mahipal Singh For Respondent(s) : Mr. Vikram Sharma PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

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(RAMESHWAR VYAS),J

65-1/-

Lohra

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