Vinod Textile Mills vs Rajasthan State Industrial And ...
2021 Latest Caselaw 11479 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9411/2021

Vinod Textile Mills, E-142-143, Mandiya Road, Pali Marwar (Raj.), through its partners :-

1. Sushil Kumar Doshi S/o Shri Manak Chand, aged 62 years, by caste Jain, R/o Jodhpuria Bas, Pali Marwar (Raj.)

2. Vinod Kumar Doshi S/o Shri Manak Chand, age 59 years, by caste Jain, R/o A-11, Veer Durga Das Nagar, Pali Marwar (Raj.)

3. Mayank Doshi S/o Shri Vinod Kumar age 31 years, by caste Jain, R/o A-11, Veer Durga Das Nagar, Pali Marwar (Raj.)

4. Rahul Doshi S/o Shri Sushil Kumar, age 33 years, by caste Jain, R/o Jodhpuria Bas, Pali Marwar (Raj.)

----Petitioners Versus

1. Rajasthan State Industrial And Investment Corporation Ltd., Through Its Chairman And Managing Director, Udyog Bhawan, Tilak Marg, Jaipur.

2. The Senior Regional Manager, Rajasthan State Industrial And Investment Corporation Ltd. I.t.i. Road, Pali.

3. The Collector-Cum-Chairman, Allotment Committee, Punayata Industrial Area, Pali.

4. The District Industries Centre, Pali. Through General Manager-Cum-Member Secretary.

                                                                ----Respondents


For Petitioner(s)         :    Mr. Rakesh Arora
For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2021

Issue notice to the respondents. Issue notice of stay

application also, returnable within a period of four weeks.

(2 of 2) [CW-9411/2021]

In the meanwhile, any proceedings hereinafter shall

remain subject to final outcome of the writ petition.

Connect with SBCWP Nos.6069/2021 and

6475/2021.

(VIJAY BISHNOI),J

56-msrathore/-

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