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Deepak vs State Of Rajasthan
2021 Latest Caselaw 11470 Raj

Citation : 2021 Latest Caselaw 11470 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Deepak vs State Of Rajasthan on 23 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8795/2021

Deepak S/o Prakash, Aged About 19 Years, In Front Of Petrol Pump, Paneriyon Ki Madri, P.s. Hiranmagri, Dist. Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Charan For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner prays for withdrawal of the

bail application.

In view of above, the bail application is dismissed as

withdrawan.

(SANJEEV PRAKASH SHARMA),J

115-1/-saurabh

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