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Sunil @ Saddu vs State
2021 Latest Caselaw 11463 Raj

Citation : 2021 Latest Caselaw 11463 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Sunil @ Saddu vs State on 23 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 5757/2020

Sunil @ Saddu S/o Sh. Sukhveer, Aged About 29 Years, Ward No. 18, Near Sampat Dharmshala, Bhattu Kala, District Fatehbad (Haryana). (Presently Lodged In Jail Churu).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Swaroop Singh For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Put up before appropriate Bench.

(VIJAY BISHNOI),J

141-msrathore/-

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