Shyam Bai vs Kailashi Bai
2021 Latest Caselaw 11450 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 75/2021

Shyam Bai

----Appellant Versus Kailashi Bai

----Respondent

For Appellant(s) : Mr. Hemant Dutt.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

23/07/2021

Learned counsel for the appellant submits that against the

same impugned judgment and decree Nirmala Devi has filed an

appeal being S.B. Civil First Appeal No.07/2021, which has been

admitted and interim order has also been granted.

In view of the submissions made, admit. Issue notice. Issue

notice of the stay application also, returnable within a period of six

weeks.

Connect with S.B. Civil First Appeal No.07/2021.

(ARUN BHANSALI),J 4-pradeep/-

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