Renuka vs State Of Rajasthan
2021 Latest Caselaw 11447 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9449/2021

Renuka

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Manoj Bhandari, Mr. Govind Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Learned counsel Mr. Manoj Bhandari is appearing for

respondent - JDA as caveator.

List on 26.7.2021.

(VIJAY BISHNOI),J

238-msrathore/-

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