Salim Mohammad Sorgar vs State Of Rajasthan
2021 Latest Caselaw 11442 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9464/2021

Salim Mohammad Sorgar S/o Subrat Sorgar, Aged About 21 Years, R/o Sorgar Mohalla, Pur, P.S. Pur, Dist. Bhilwara. (At Present Lodged In District Jail, Bhilwara).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. B.S. Charan For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner does not press the present

bail application.

This bail application is accordingly dismissed as not pressed

with liberty to file a fresh bail application after filing of the charge-

sheet.

(SANJEEV PRAKASH SHARMA),J 94-amit/-

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