Sant Lal vs State
2021 Latest Caselaw 265 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 139/2020

Sant Lal

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. G.R. Bhari (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Learned counsel for the petitioner seeks a week's time to

implead the complainant as party respondent in this criminal

appeal. Time prayed for is granted.

List on 14.1.2021.

(VIJAY BISHNOI),J

41-msrathore/-

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