Ratan Lal vs Lrs Of Babu Lal
2021 Latest Caselaw 261 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 179/2006

Ratan Lal

----Appellant Versus Lrs Of Babu Lal

----Respondent

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

07/01/2021

Request for adjournment is being circulated by learned

counsel for the appellant.

List the matter after two weeks.

(DEVENDRA KACHHAWAHA),J

18-Arvind/-

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