Tirupati Balaji Educational ... vs The Union Of India
2021 Latest Caselaw 258 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5592/2020

Tirupati Balaji Educational Trust

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Vikas Balia (through VC) For Respondent(s) : Mr. R.S. Saluja (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Learned counsel Mr. R.S. Saluja appearing for respondent

No.2 has prayed that the matter may be fixed for physical hearing

on any date in the next week.

List this matter on 15.1.2021, as prayed.

(VIJAY BISHNOI),J

37-msrathore/-

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