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Bhawani Nath vs Union Of India
2021 Latest Caselaw 254 Raj

Citation : 2021 Latest Caselaw 254 Raj
Judgement Date : 7 January, 2021

Rajasthan High Court - Jodhpur
Bhawani Nath vs Union Of India on 7 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10478/2020

Bhawani Nath

----Petitioner Versus Union Of India & Anr.

----Respondents

For Petitioner(s) : Mr. Gajendra Panwar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Issue notice. Issue notice of stay application as well,

returnable on 28.1.2021 and be given 'dasti' to learned

counsel for the petitioner.

(VIJAY BISHNOI),J

18-msrathore/-

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