Fattaram vs State Of Rajasthan
2021 Latest Caselaw 123 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12556/2020

Fattaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitender Singh Bhaleria (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

Issue notice. Issue notice of stay application also, returnable

on 29.01.2021 and be given 'dasti' to the learned counsel for the

petitioner.

(VIJAY BISHNOI),J

53-pratibha/-

Powered by TCPDF (www.tcpdf.org)