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Amar Chand @ Gopa S/O Ratan Lal Jat vs State Of Rajasthan
2021 Latest Caselaw 100 Raj/2

Citation : 2021 Latest Caselaw 100 Raj/2
Judgement Date : 6 January, 2021

Rajasthan High Court
Amar Chand @ Gopa S/O Ratan Lal Jat vs State Of Rajasthan on 6 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12458/2020

                                    Amar Chand @ Gopa S/o Ratan Lal Jat
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Tarun Kumar Mishra, through VC For Complainant(s) : None present For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

Counsel for the complainant did not join the video

conferencing.

List tomorrow i.e. on 07.01.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /29

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