Roshanlal vs State
2021 Latest Caselaw 3473 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12361/2020

Roshanlal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Dashrath Singh For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2021

Learned Public Prosecutor is directed to file copy of the

charge-sheet on the next date of hearing.

List after one week.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.14

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