Ujjawal Dixit S/O Shri Yogendra ... vs State Of Rajasthan
2021 Latest Caselaw 1454 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 2162/2021

                                    Ujjawal Dixit S/o Shri Yogendra Kumar Dixit
                                                                                                             ----Petitioner
                                                                              Versus
                                    State Of Rajasthan
                                                                                                           ----Respondent

For Petitioner(s) : Mr. D.K. Srivastava For Respondent(s) : Mr. S.S. Ola, PP

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

09/02/2021

Learned Public Prosecutor is directed to procure the case

diary as well as antecedent report of the accused-petitioner.

List again on 16.02.2021.

(INDERJEET SINGH),J

Upendra Pratap Singh /156

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