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Om Prakash Yogi S/O Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 1452 Raj/2

Citation : 2021 Latest Caselaw 1452 Raj/2
Judgement Date : 9 February, 2021

Rajasthan High Court
Om Prakash Yogi S/O Late Shri ... vs The State Of Rajasthan on 9 February, 2021
Bench: Sabina
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               D.B. Civil Misc. Application No.1/2021

                                         In

             D.B. Civil Contempt Petition No. 439/2020

                                         In

               D.B. Special Appeal Writ No.837/2019

Om Prakash Yogi S/o Late Shri Shivji Ram Yogi, Aged About 51
Years, R/o Plot No.24, Shankar Nagar, Opp Railway Station
Sanganer, Jaipur, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.     The    State      Of     Rajasthan,          Through       The     Secretary
       Department         Of     Industries         Government          Secretariat,
       Rajasthan Jaipur.
2.     Shri Subodh Agarwal, Additional Chief Secretary To
       Government           Industries          Department,          Government
       Secretariat, Jaipur.
3.     Smt Urmila Rajoria, Chairman Cum Managing Director Of
       Rajasthan Financial Corporation Udyog Bhawan Tilak Marg
       Jaipur, Rajasthan.
4.     Shri Pukhraj Sen, Executive Director, Rajasthan Financial
       Corporation, Udyog Bhawan, Tilak Marg Jaipur
5.     Shri Nosey Miya, Branch Manager, Rajasthan Financial
       Corporation, Branch Baran, Oppo. Veternity Hospital, Kota
       Road, Baran, Rajasthan.
                                                                  ----Respondents

For Petitioner(s) : Mr. Tanveer Ahamad, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

(2 of 2) [CMA-01/2021]

Application is allowed for the reasons mentioned therein.

Amended cause title is taken on record.

Let notices be issued to respondents No.2 and 3 for

03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /10

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