Citation : 2021 Latest Caselaw 1449 Raj/2
Judgement Date : 9 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 1039/2020
Shubham Kumar S/o Dr. Sanjay Kumar
----Appellant
Versus
Smt. Arti Kuntal W/o Shubham Kumar, D/o Shri Gajendra Pal
Singh Kuntal
----Respondent
For Appellant(s) : Mr. JK Moolchandani, Advocate
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
09/02/2021
List along with DB Civil Misc. Appeal No.1040/2020.
(MANOJ KUMAR VYAS),J (SABINA),J
Sunita Kanwar /14
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