Citation : 2021 Latest Caselaw 1444 Raj/2
Judgement Date : 9 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
2122/2021
Ravi Meena S/o Phool Singh Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Deepak Chauhan For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
09/02/2021
List after two weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /16
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