Pratibha Sharma D/O Girish ... vs Rajasthan Subordinate And ...
2021 Latest Caselaw 1404 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 319/2020

                                    Pratibha Sharma D/o Girish Chandra Sharma Wife Of Yadav
                                    Kumar Sharma
                                                                                                            ----Appellant
                                                                             Versus
                                    Rajasthan Subordinate And Ministerial Services Selection Board
                                                                                                          ----Respondent

For Appellant(s) : Mr. Amit Singh Shekhawat For Respondent(s) : Mr. Ravi Chirania

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Order

09/02/2021

Issue notice to the respondents. Mr. Ravi Chirania accepts

notice on behalf of respondents.

Learned counsel for the appellants submits that this matter

is no more res integra in view of the DB judgment of the Principal

Seat at Jodhpur dated 20.07.2020 in DB SAW No. 176/2020 and

other batch of cases (Bhagvat Singh & ors. vs. State of Rajasthan

and ors.).

Copy of the judgment be handed over to Mr. Ravi Chirania

who may verify the same.

List the matter on 18.02.2021. Name of Mr. Ravi Chirania be

shown in the cause list.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ

BM Gandhi/SAHIL SONI /06

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